Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(3) in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995 (3)No person shall be eligible for promotion to the post of Audit Superintendent unless he has passed the Departmental Examination.
