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State of Odisha - Section

Section 11 in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

11. Promotion to the post of audit Superintendent.

(1)All the vacancies in the cadre of Audit Superintendent under Sub-rule (2) of Rule 5 shall be filled up by promotion from the post of auditors.
(2)No person shall be eligible for promotion to the post of Audit Superintendent unless he has completed eight years of service in the post of Auditor on the first day of January of the year in which promotion is made.
(3)No person shall be eligible for promotion to the post of Audit Superintendent unless he has passed the Departmental Examination.