Himachal Pradesh High Court
Kishori Lal Negi vs . State Of H.P. & Others on 2 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Kishori Lal Negi Vs. State of H.P. & Others .
CWP No. 6670 of 2021 02.05.2022 Present: Mr. Aashish Kumar, Advocate for the petitioner.
Mr. Shiv Pal Manahas, Vinod Thakur, Addl. A.G. with Mr. Bhupender Thakur & Yudhvir Singh Thakur, Dy. A.G., for respondents No.1 to 4.
Mr. Arvind Sharma, Advocate for respondent No.5.
Learned counsel for respondent No.5 submits that the petitioner does not have locus standi to either maintain or file the instant writ petition.
Confronted with this, learned counsel for the petitioner prays for and is granted two weeks' time to address arguments. List on 23rd May, 2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge May 02, 2022 (ps) ::: Downloaded on - 04/05/2022 20:05:38 :::CIS