Himachal Pradesh High Court
Dr. Kishori Lal Negi vs . State Of H.P. & Ors. on 18 April, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Dr. Kishori Lal Negi vs. State of H.P. & Ors.
.
CWP No. 6670 of 2021.
18.04.2022. Present: Mr. Virender Negi, Advocate, for the petitioner.
Mr.Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Mr. Arvind Sharma, Advocate, for respondent No.5.
CMP No. 4236 of 2022.
Notice. Mr. Bhupinder Thakur, learned Deputy Advocate General and Mr. Arvind Sharma, Advocate, appear and waive service of notice on behalf of the respective non-
applicants/respondents. Replies, as prayed for, be filed within two weeks. List on 02.05.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) th 18 April, 2022. Judge (krt) ::: Downloaded on - 18/04/2022 20:06:41 :::CIS