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State of Uttar Pradesh - Section

Section 165 in The General Rules (Criminal), 1977

165. [ Register of registers. [Substituted by Notification No. 1255/VII-Nyaya-2-2018-91G-2018, dated 14.8.2018 (w.e.f. 3.11.1956).]

- A register of registers in the Form 66 prescribed in Part IX Hindi (miscellaneous) of Appendix B shall be maintained in the record rooms of the District Magistrate and Courts of Session.]