Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(5) in Telangana Irrigation Engineering Subordinate Service Rules, 2018

(5)The Assistant Engineers who completes minimum (6) years of service in the cadre of Assistant Engineer will be appointed by transfer as Assistant Executive Engineer subject to fulfilling the criteria prescribed in relevant rules. For this purpose, the service rendered in the cadre of Assistant Engineer and Technical Officer put together will be considered.