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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(2)(a) in The Delhi Pharmaceutical Sciences and Research University Act, 2008

(a)to proactively identify trends and directions; and develop a strategic plan for the University; plan and monitor the execution of to the plan; keep the vision and mission of the University relevant to emerging trends and directions;