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[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(2) in The Delhi Pharmaceutical Sciences and Research University Act, 2008

(2)Subject to the provisions of this Act, the General Council shall have the following powers and functions, namely :
(a)to proactively identify trends and directions; and develop a strategic plan for the University; plan and monitor the execution of to the plan; keep the vision and mission of the University relevant to emerging trends and directions;
(b)to formulate policies to execute the strategic plan.
(c)to review, from time to time, the broad policies and programmes of the University and to suggest measures for the improvement and development of the University; ,
(d)to consider and pass resolution on the annual report and the annual accounts of the University and the report of its auditors on such accounts;
(e)to advice the Chancellor in respect of any matter which may be referred to it for advice; and
(f)to perform such other functions as may be prescribed.