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State of Uttarakhand - Section

Section 58 in The Uttarakhand Police Act, 2007

58. Identification of Village Guard.—

(1)Each Village Guard in the Police District, may be provided with an Identification Badge, Uniform and a Photo Identity Card, by the Superintendent of Police or an officer authorised by him.
(2)Any person, who ceases to be such a Village Guard, shall, forthwith, deliver to the Superintendent of Police or to an officer authorized by him, his Identification Badge, Uniform, Photo Identity Card and all records and documents, maintained by him as Village Guard.