Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Uttarakhand - Subsection Section 58(1) in The Uttarakhand Police Act, 2007 (1)Each Village Guard in the Police District, may be provided with an Identification Badge, Uniform and a Photo Identity Card, by the Superintendent of Police or an officer authorised by him.
