Section 50 in Assam Government Press Subordinate Service Rules, 1994
50. Paste up Artist
(2)The service may also include :(a)any post equivalent to a post in any of the cadres mentioned in sub-rule (1) and(b)any cadre or post laid down by the Government to be included in a cadre or the service.(3)The status of the members shall be non-gazetted in class III service under the Government.
