Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act] State of Assam - Subsection Section 50(2)(a) in Assam Government Press Subordinate Service Rules, 1994 (a)any post equivalent to a post in any of the cadres mentioned in sub-rule (1) and