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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(2)(e) in Punjab Boiler Operation Engineers' Rules, 2001

(e)functions of boiler mountings, fuel pumps, feed pumps, feed heaters, economisers, super heaters, reheaters, forced, induced and secondary draught appliances, stokers, burners, atemperators, dampers and other auxiliaries;