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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(r) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(r)"Substantive Pay" means Pay to which an employee is entitled on account of a post to which he has been appointed substantively by reason of his substantive position in a cadre.