Section 2 in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975
2. Definitions.
- In these Rules, unless the context otherwise requires :(a)"Apex Bank" means the Haryana State Co-operative Bank Ltd.(b)"Bank" means a Central Co-operative Bank in Haryana State registered under the Punjab Co-operative Societies Act 1961 as applicable to the State of Haryana.(c)"Board" means the Board of Directors of the Central Co-operative Bank.(d)"Administrative Committee" means the Committee constituted by the respective Central Co-operative Bank under the provisions of the bye-laws or in the absence of such provisions in bye-laws, a committee constituted by the Board of the respective Central Co-operative Bank for the administration of these Rules.(e)"Manager" means an Officer appointed by the Haryana State Co-operative Bank Ltd.(f)"Managing Director" means an Officer appointed by the Haryana State Government to be the Managing Director of the Bank.(g)"Society" means the Primary Agricultural Co-operative Credit/Service Society, which is a member of the Bank.(h)"Government" means the Government of the State of Haryana.(i)"Registrar" means the Registrar, Co-operative Societies, Haryana or his nominee.(j)"Direct Recruitment" means the appointment made other-wise than by promotion from within the service or by transfer on deputation.(k)"Category/categories of Service" means the Category/Categories specified in column 2 of Annexure I(l)"Equivalent posts" mean any two or more posts on the service carrying identical time scales.(m)"Salary" means the basic monthly pay and shall also include other emoluments treated as pay.(n)"Family" means an employee, his spouse, minor sons, unmarried daughters and Parents actually residing and wholly dependent upon him/her.(o)"Officer" means an employee of the rank of Manager, Assistant Manager, Development Officer and above.(p)"Employees" include all salaried persons appointed either temporarily or permanently in the service of the Central Co-operative Bank.(q)"Average Pay" means the average monthly pay earned while on duty during the twelve calender months immediately preceding the month in which the employees proceeds on leave.(r)"Substantive Pay" means Pay to which an employee is entitled on account of a post to which he has been appointed substantively by reason of his substantive position in a cadre.(s)"Year" means Co-operative year, from 1st of July to 30th June.
