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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(3) in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

(3)The cart-man shall not be allowed to wear loose type of outfits or any such clothes which may get stuck into the wheels or anywhere during the bullock cart race causing accident.