Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 9 in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

9. Arrangements for safety of spectators.

(1)The organizer shall ensure that the facility of the Medical Services or Ambulance is available during the bullock cart race event.
(2)The organizer shall ensure that all precautionary measures for the safety of spectators during the event shall be taken. The organizer shall erect barricades or other safety measures on both sides of the track.
(3)The cart-man shall not be allowed to wear loose type of outfits or any such clothes which may get stuck into the wheels or anywhere during the bullock cart race causing accident.