Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Telangana - Subsection Section 68(2) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008 (2)Any person travelling in contravention of subsection (1) above shall be liable to be removed from the tramway system.Chapter - XII Miscellaneous.
