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State of Telangana - Section

Section 68 in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

68. Prohibition against travelling of persons suffering from infectious or contagious diseases and powers to remove them.

(1)No person suffering from infectious or contagious diseases as may be prescribed, shall travel by the tramway system.
(2)Any person travelling in contravention of subsection (1) above shall be liable to be removed from the tramway system.Chapter - XII Miscellaneous.