Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Maharashtra - Subsection Section 33(2) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 (2)a declaration [or any part thereof] [These words were inserted by Maharashtra 9 of 1963, Section 8.] under section 21;
