Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 145] [Entire Act] State of Maharashtra - Subsection Section 145(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990 (3)The Principal or Head shall cause to be put up all such applications received before the Chairman of the Selection Committee for his consideration.