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State of Maharashtra - Section

Section 145 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

145. Appointment of staff in affiliated colleges and recognised institutes.

- The procedure for appointment of staff in the affiliated colleges and recognised institutes, when vacancies arise or when new posts are created shall be as under:
(1)The posts to be tilled in by promotion be filled in through the selection committee on the basis of merit and seniority.
(2)The governing body may have the posts to be filled in by direct recruitment, advertised with such qualifications as have been prescribed.
(3)The Principal or Head shall cause to be put up all such applications received before the Chairman of the Selection Committee for his consideration.
(4)The Chairman shall scrutinise all such applications received and prepare a list of eligible candidates who shall be called for the interview with the help of Principal or Head.
(5)The scrutiny so made shall be placed before the Selection Committee.
(6)The Selection Committee shall interview such candidates and submit to the governing body a list of such numbers as may be fixed by the governing body of the selected candidates in order of merit.
(7)The governing body shall then make the appointment of the candidates from amongst the list of selected candidates.
(8)The appointment so made shall be reported to the Vice-Chancellor for approval.