Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Bihar - Subsection Section 104(1) in Bihar Minor Mineral Rules, 2017 (1)All Mining Officers mentioned in Rule 99 shall exercise the powers of the Officer-in-Charge of a police station in his area of jurisdiction for the purposes of these rules.
