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State of Bihar - Section

Section 104 in Bihar Minor Mineral Rules, 2017

104. Powers of the Mining Officer.

(1)All Mining Officers mentioned in Rule 99 shall exercise the powers of the Officer-in-Charge of a police station in his area of jurisdiction for the purposes of these rules.
(2)The area to which a Mining Officer is empowered under Rule 99 shall be deemed to be a police station.