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[Cites 0, Cited by 0] [Section 52(17)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(17)(d) in Tamil Nadu Combined Development and Building Rules, 2019

(d)The minimum headroom in a passage under the landing of a staircase shall be 2.2m. The minimum clear headroom in any staircase shall be 2.2m.