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[Cites 0, Cited by 0] [Section 12(10)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(10)(b) in Andhra Pradesh Para Medical Board Rules, 2006

(b)Another person shall be a person in whose employment the applicant is on the date of application or who has employed the applicant at any time within (2) two years prior to such date or from a Gazetted officer in case of the applicant being unemployed.