State of Andhra Pradesh - Act
Andhra Pradesh Para Medical Board Rules, 2006
ANDHRA PRADESH
India
India
Andhra Pradesh Para Medical Board Rules, 2006
Rule ANDHRA-PRADESH-PARA-MEDICAL-BOARD-RULES-2006 of 2006
- Published on 25 April 2007
- Commenced on 25 April 2007
- [This is the version of this document from 25 April 2007.]
- [Note: The original publication document is not available and this content could not be verified.]
1. Short title, extent and commencement.
- These Rules may be called as the Andhra Pradesh Para Medical Board Rules, 2006.2. Definitions.
3. Payment of fees and allowances.
4. Method of appointment of Secretary.
5. Maintenance of registers.
6. Meetings of the board.
- The President shall chair all meetings of the Board. If the President is absent, the Vice-President shall chair the meeting.7. Seal of the Board.
- The Board shall-have a seal. The Secretary shall sign every instrument to which seal is to be affixed.8. Fees.
- The following fees shall be payable to the Board by the Para Medical Technician / Professional and Para Medical Educational and Training Institutions for various purposes by a demand draft drawn on a nationalised bank in favour of the "Director of Medical Education, payable at Hyderabad." and submit to the Secretary of the Board.1. Para Medical Technician/Professional.
| SI.No. | Purpose | Amount in Rs. |
| 1. | Registration/Renewal of Registration | 100/- |
| 2. | Every additional qualification | 100/- |
| 3. | Penalty for restoration of the name to theregister after removal for non-payment. | 100/- per month |
| 4. | Certified copy of an entry in the register | 100/- |
| 5. | Issue of duplicate certificate | 200/- |
| 6. | Application form for Registration or Renewal ofRegistration | 100/- |
2. Para Medical Educational and Training Institutions.
| SI.No | Purpose | Amount in Rs. |
| 1. | Recognition of the institution | 10,000/- |
| 2. | Change of address of the establishment | 3,000/- |
| 3. | Issue of duplicate certificate of Recognition | 3,000/- |
| 4. | Inspection for enhancement of seats per eachcourse | 10.000/- |
| 5. | Application form for Recognition of Para MedicalEducational and Training Institutions (in duplicate) |
9. Annual accounts.
- The annual accounts of the board shall be audited and certified by the Auditors as prescribed in Section 29(2) of the Act and forwarded along with the annual report to the Government.10. Offences and penalties.
- If the Board comes to a conclusion based on any enquiry report that any offence coming within the purview of any of the provisions under Sections 30, 31, 32, and 34 of the Act has been committed by any Institution and there is established evidence that the offence has been committed with the consent or connivance of, or is attributable to any neglect on the part of any Director, Manager, Doctor, Para medical technician/ Professional or any other officer in-charge of the said Institution, a compliant can be lodged against the such person or Institution either by the Secretary or by an officer authorized by the Board11. Eligibility for Registration.
- Any person who posses the recognised qualification as defined in the Act, shall be eligible for Registration of his/her name under the provisions of the Act.12. Registration.
13. Renewal of Registration.
14. Removal of name from the register.
15. Restoration.
- On receipt of application as prescribed in Form-XII by the applicant along with the payment of renewal fees and penalty as prescribed in Rule-8, the name removed due to non payment of renewal fee before due date, may be restored to the register.16. Institution not recognized under the Act shall not establish Institution.
- No person shall establish a Para Medical Educational Training Institution or conduct any paramedical course for preparing students to acquire any recognized qualification without prior recognition of the Board.17. Recognition of Para Medical Educational land Training Institutions.
18. Certificate of Recognition.
19. Withdrawal of Recognition.
20. Inspection of the Institutions.
1. Original Certificate of the qualification issued by for perusal and return
2. Three photo copies of the certificate for record:
3. A crossed D.D. for Rs.__________/- dated:___________drawn on____________Nationalised Bank in favour of the Director of Medical Education, Hyderabad towards registration fee.
4. Character certificates (two)
5. Date of birth and place (please enclose true copy of the 10th class/S.S.C. certificate) The following information is submitted for record:
1.
_____________________________________2.
_____________________________________I declare that the particulars furnished above are true and complete to the best of my knowledge and belief. I here by declare that I have read over the instructions carefully and agreed to abide the rules and regulations of the A.P. Para Medical Board.| Place: | Yours faithfully, |
| Date: | Signature of the ApplicantName and Address: |
1. ___________________________________
_____________________________________Enclosure-1 to the Application in Form No-IForm of Certificate of Character and Professional Efficiency(To be given either by Medical Practitioner/Employer/Former Employer/Government Doctor)I Certify that I know Sri/Smt./Kum._____________S/o, / W/o / D/o R/o. House No. ___________ personally for the last three (3) years and he is trustworthy and of good character. He/She discharged her professional duties at all times in such a manner so as to enable me to recommend his/her name for registration.Place:Date:Signature with SealEnclosure - 2 to Form-ICertificate in support of above application.I certify that the above applicant Sri___s/o____________is known to me and I believe him to be now a person of good character and the facts stated by him in the above application are true and correct to the best of my knowldtige and belief.| Place: | Signature of Medical Practitioner |
| Date: | Address with registration number |
| Place: | Secretary, APPMB |
| Date: | Officer Seal. |
| Name | Name of the Father/ Husband | Qualification and date of passing of theExamination with Hall Ticket No. | Name of the Institution | Address of the Paramedical Technician/Professional |
1. Original certificate of the additional qualification issued by___________date__________ for your perusal and return
2. Three photostat copies of the certificate of additional qualification for your office record
3. A crossed D.D. for Rs.__________/- dated:____________drawn on ____________Nationalised Bank, towards Registration fee (D.D. enclosed)
4. (a) Permanent address
5. Date of previous admission to the Register (copy enclosed)
6. If employed, please furnish the details of the employer,
7. Nationality and Religion:
8. Additional information, if any regarding date of removal of Registration/date of restoration of Registration
9. I bare the following two specific personal identification marks by which I may be identified:
1.
_________________________________________________________2.
_________________________________________________________I declare that the particulars furnished in this application form are true and correct to the best of my knowledge and belief. I here by declare that I have read over the instructions carefully and agreed to abide the rules and regulations of the A.P. Para Medical Board.Yours Faithfully,Signature and Name of the ApplicantForm - V(See Rule-12(13))Andhra Pradesh Para Medical Board HyderabadCertificate of Registration of Additional QualificationApplication Number and Date:Additional Qualification Registration Number and Date:Original Registration Number and Date:Name of the Original Qualification registered:Name of the Additional Qualification Registered:This is to certify that Sri/Smt/Kum_________________has duly registered his/her additional qualification with the Board and is entitled to practise as a Para Medical Technician/ Professional in________________________| Name | Name of the Father/ Husband | Additional Qualification and date of passing of the Examination with Hall Ticket No. | Name of the Institution | Address of the Paramedical Technician/Professional |
| Place: | (Signature) |
| Date: | (Name and all address of the Applicant) |
1. Application No. and Date___________________________
2. Date of issue of the existing Certificate of Registration.___________________
3. Date of expiry of existing Registration_______________________
4. Date of renewal of Registration_______________________________
5. Renewal of Registration valid up to__________________________________________
This is to certify that the Registration of the name ofSri/Smt/Kum __________________________________________________________________ with the Board is hereby renewed under the provisions of A.P. Para Medical Board Act, 2006 and subject to the following conditions to practise as a Para Medical Technician/Professional in_____________________________________________________________________________________________________________> This Renewal of Registration shall be in force for a period of Five (5) years from the date of issue.> This Certificate shall be produced whenever it is required to the officer of the Board.> The Technician shall not violate the provisions of A.P.Para Medical Board Act, 2006 as may be amended from time to time and the rules made there under.Place:-Signature and nameDate:-Secretary A.P.Para Medical Board(Office seal)Form VIII(See Rule-14 (2))Andhra Pradesh Para Medical Board HyderabadNoticeReference No___________________________________date___________________________ToSri / Smt/ Kum._________________________________________________________________________________I hereby give you the notice that information and evidence have been placed before the Board with the following charge against you viz.,_____________________________________________________________________________________________________________________________________________________________________________________________________and that in relation there to you have been guilty of infamous conduct in a professional respectORthat you were convicted on the day of ___________________________at ___________________________for the following offence viz.,_____________________________________________________________________________________________________________________________________________________________________________________________________You are hereby required to attend before the undersigned at_____on____________at the O/o APPMB, Hyderabad to submit your explanation in writing to the above charges to establish any denial or defense along with documents relevant to the matter.You are hereby further informed that if you do not attend as required above the undersigned will proceed with the material available with him and decide the matter.Secretary, APPMBForm-IX(See Rule-12 (6))A.P. Para Medical Board Hyderabad......................Rejection of Application for Grant of RegistrationApplication Number and Date:Date of Inspection:Reference Number and Date:In exercise of the powers conferred under Section 20(6) of the Andhra Pradesh Para Medical Board Act 2006, the Board hereby reject the application for grant of recognition/ renewal of recognition submitted by:-| (1) Name and address of the Para MedicalInstitution | |
| (2) Reasons for rejection of application |
1. Name and address of the Appellant-Technician
2. Number, date of the order of the Board against which the present appeal is filed (enclose certified copy of the order)
3. Grounds on which the appeal is made:
4. Prayer/relief sought in the Appeal
5. List of enclosures (other than the order referred in item 2 above
6. Declaration that the contents mentioned in appeal are true and correct to the best of the knowledge of the appellant
Place:Date:SignatureName and address of the Para Medical Technician/ProfessionalForm - XI(See Rule-14 (4))Andhra Pradesh Para Medical Board HyderabadOrder| Qualification | Registration No. and Date | Date of Removal |
| Additional Qualification | Registration No. and Date | Date of Removal |
1. ____________________________________________
2. ____________________________________________
Form XIII(See Rule-17 (1))Application Form For Recognition of Paramedical Educational And Training Institution(to be submitted in Duplicate)1. Name of the Para Medical Educational and Training Institution and its full address
2. Name of Director or Authorised person for correspondence
3. Name and Address of Society/Trust which established the Institution:- (copy of Bye-Laws enclosed]
4. Whether the accommodation owned by the Institution If it is on lease/rent what is the period and conditions thereof? (Please Enclose the lease/rental deed)
5. The date of Establishment of Institution
6. Total area of Institution:
7. Number of courses offered and their details
8. Names of faculty members with their Registered numbers from SMC/IMC
9. No. of Supporting staff (Please enclose list)
10. The List of Equipment and Furniture available (PL Enclose the details)
11. Details of Laboratory
12. The financial position of the Institute
13. Any other information relating to Hospital
14. Particulars of the recognition fee paid (D.D No., Name of the Bank, and Date)
I hereby declare that the information furnished above is true t the best of my knowledge and belief and if it is found later that any wrong information is furnished or suppressed the material facts, I will take full responsibility for the consequential action as per law. I further declare that the institution is willing to comply with the prescribed rules.Place:Dated:1. Application No. and Date:
2. Certificate No and Date:
3. Certificate Valid till:
This is to certify that M/s _________________________located at is hereby temporarily recognized under the provisions of the A.P. Para Medical Board Act, 2006, to train the students: (name of the course duly specifying the diploma/certificate with sanctioned intake capacity) _____________________CourseSubject to the following conditionsThis temporary recognition shall be in force for a period of one year from the date of issue and the certificate shall be surrendered to the Board on the next date of expiry of a period of one year.This Certificate of temporary recognition is subject to the condition that the institution shall provide the facilities in accordance with the standards fixed under the provisions of the A.P. Para Medical Board Act, 2006.This Institution shall comply with the rules and regulation made under the provisions of the A. P. Para Medical Board Act, 2006.The Institute shall not rent, sell, transfer or otherwise close down without obtaining prior permission of the Board.Signature and Name of the Secretary(Office seal)Form XVI(See Rule-17 (4) (d))A.P. Para Medical BoardCertificate of Recognition of Paramedical Educational and Training Institutions1. Application No. and Date:
2. Inspection Report No. and Date:
3. Date of issue of Certificate for Temporary Recognition:
4. Validity of the Temporary Recognition.
5. Recognition Certificate No and Date:
6. Recognition valid up to____________
This is to certify thatM/s ______________located at___________is hereby recognized under the provisions of the A.P. Para Medical Board Act, 2006, to train the students in:_________Subject to the following conditions:* The certificate of recognition shall be in force for a period of five (5) Years from the date of issue.* The Certificate shall be produced whenever it is required to the officer authorised by the. Board* The institution shall not rent, sell, transfer, change the equipment or personnel or otherwise close down without obtaining prior permission of the Board.* The institution shall not violate the provisions of A.P. Para Medical Board Act 2006.* The Institution shall pay annual registration fee specified in A.P. Para Medical Board Rules Tor each course every year before the end of May specified in A.P. Para Medical Board rules as to consider admissions to the InstituteSignature and Name of the SecretaryForm-XVII(See Rule -17(4) (e))Andhra Pradesh Para Medical Board, Hyderabad...................Withdrawal of Temporary RecognitionApplication Number and Date:Date of Inspection:Reference Number and Date:In exercise of the powers conferred under Section 24(6) of the Andhra Pradesh Para Medical Board Act 2006, the Board hereby withdraw the temporary recognition granted to:-| (1)(2) | Name and address ofthe Para Medical InstitutionReasons for rejection of application | |
1. Serial Number
2. Names in Full
3. Name of the Father/Husband
4. Date of Birth and Place
5. Permanent Residential Address:
6. Date of first admission to the Register, if any:
7. Qualification for Registration
8. Date and year in which Degree/Diploma/Certificate was obtained:
9. Name of the University/Board/Institution which issue the certificate:
10. If employed presently, name and address of the employer.
11. Address of the Hospital/Dispensary/previous Employer, if any
12. Nationalities and Religion.
13. Date of Renewal of Registration
14. Remarks (Removal of Registration with date/restoration of Registration if any)
Signature of the SecretaryAnnexure-II(See Rule - 17 (6))The Following Are The Para Medical Courses Prescribed. And The Minimum Standards Fixed To Train The Students By Para Medical Educational And Training Institutions.(A)Laboratory Services:| Non-teaching staff | : | Qualification |
| (a) Manager | : | Degree |
| (b) Clerk/Typist | : | Intermediate with Typewriting |
| (c) Office Attender | : | 10th Class |
| (d) Driver | : | License Holder |
| 5.Equipment (basic lab) | } | as mentioned in the |
| 6.Teaching staff | } | annexure-II of these rules |
| 7.Other facilities | } |
1. The Selection committee consisting of the following Members for Selection of candidates against Government quota seats (free seats) in Diploma and Certificate Courses:-
1. The above Committee shall make selections based purely on merit on the basis of aggregate marks obtained by the candidates in relevant group subjects, excluding the marks obtained in the language. In deciding such merit, candidates who pass under compartmental system will be placed after candidates who pass in single sitting:
2. The Management of the Institution shall admit the candidates allotted by the Selection Committee on the basis of ranking assigned to them against free seats.
3. The maximum number of students to be admitted in each Para Medical Training course shall be the sanctioned in take capacity of students to the institution imparting training. This is subject to revision by Board from time to time.
4. Selection for the Management seats shall be made by the management However, the selection shall be based on objective criteria including merit in the qualifying examination. After the list of students to be admitted is made, it shall be submitted to the Board for its verification and approval.
5. For B.Sc. Medical Lab. Technology Course, the competent authority for selection shall be the Dr. N.T.R. University of Health Sciences.
| Diploma (Two Years Duration) | ||
| SI. No. | Qualification Prescribed | |
| 1. | Medical Laboratory Technician | S.S.C. |
| 2. | Ophthalmic Assistant (DOA) | S.S.C. |
| 3. | Optometry Technician | S.S.C. |
| 4. | Medical Imaging Technician | Inter (Science) |
| 5. | Audiometer Technician | Intermediate |
| 6. | Perfusion Technician | Intermediate |
| 7. | Radio therapy Technician | Inter (Science. |
| 8. | Respiratory therapy Technician | Intermediate |
| 9. | Dialysis Technician Hospital Food ServiceManagement | B.Sc. (degree) |
| 10. | Technician | S.S.C |
| 11. | Medical Sterilisation Technician | Intermediate |
| 12. | Multipurpose Health Assistant (Male) | Intermediate |
| Certificates (One year duration) | ||
| 1. | Cardiology Technician | S.S.C. |
| 2. | Cath lab Technician | Intermediate |
| 3. | ECG Technician | S.S.C. |
| 4. | Blood Bank Technician (BEIT) | Intermediate |
| 5. | Radiographic Assistant (CRA) | Intermediate (Science) |
| 6. | Dark Room Assistant (DRA) | Intermediate (Science) |
| 7. | Anaesthesia Technician | (Intermediate) |
1. Medical Laboratory Technology (DMLT).
| EquipmentBasic Lab setup | Teaching Staff Subject | Qualifications |
| Microscopes | Anatomy and Physiology | MBBS |
| Refrigerator | pathology and Blood Banking | MBBS/M.Sc. |
| Chemicals and Solutions | Microbiology and Parasitological | M.Sc (Microbiology) |
| Slides | Biochemistry | M.Sc. (Microbiology) |
| Centrifuges | ||
| Test tubes | ||
| Rotating Mecrotonne | ||
| Tissue processor | ||
| Water bath | ||
| Incubator | ||
| Knife Sharpener | ||
| Coupling Jars | ||
| Conical Flasks | ||
| Hot air overn | ||
| Haemo Cytometer | ||
| Haemoglobinometer | ||
| Calorie meter | ||
| Bone Marrow aspiration set | ||
| Uri no meter | ||
| Slide trays | ||
| Slide staining rack | ||
| Special stains |
| Equipment | Teaching Staff Subject | Qualifications |
| Retinoscope | Anatomy, Physiology of eye and Oculars diseases | M.S in Ophthalmology |
| Loupe Trial-Frame | Optics, Refraction | M.Sc (Physics) |
| Torch light | Clinical Pathology, Micro Biology and Pharmacy | MBBS/B. Pharmacy |
| Other Equipment | ||
| Available at District Hospital / Clinical attachment Hospital | ||
| Slit lamp | ||
| Ophthalmoscope Fundoscope | ||
| Set of lenses (Trail box) | ||
| Vision drum | ||
| Near vision chart | ||
| Colour visions chart | ||
| (ishihara plates) |
| Equipment Audiological | Teaching Staff subject | Qualifications |
| 1. Pure Tone audiometers | Asst. Professor | M.S. in E.N.T |
| 2. Impendent audiometers | Speech and Hearing Specialist | M.Sc (in Speech and Hearing) |
| 3. Ear Module Equipment | Clinical Psychologist | P.G. Diploma in Psychology |
| 4. Hearing aid repair Equipment | Bio Medical Engineer with Computers | I.T.I. with Diploma in Electronics. |
| 5. Tape Recorders | ||
| 6. Video Camera with play back facility | ||
| 7. Colour T.V. |
| 1. Oroscope with all attachments | ||
| 2. Ear clearing Systems | ||
| 3. Buffs eye-lampSound proof roomEar loopsTuning forbsNasal speculum | ||
| Ear speculum | ||
| Tongue depressor | ||
| Nasal spray | ||
| Mirrors | ||
| Head Mirror | ||
| Indirect lyaingen mirror |
| Equipment | Teaching Staff Subject | Qualifications |
| Retino Scope | Anatomy, Physiology | M.S. (Ophthalmology) |
| Loupe | Physics M.Sc | (Physics) |
| Trial-Frame | Optics | Ophthalmology Technician |
| Vision drum | ||
| Near vision chart | ||
| Colour vision chart | ||
| (Ishihara plates) |
| One tool box with | Grinding of Lenses | Asst. Technician |
| (a) Chipping pillar | Dispensing Spectacles | Asst. Technician |
| (b) Diamond marking and cutting panel | One for each Student | |
| (c) Scissors | ||
| (d) Optician ruler | ||
| Optician Screw driver | ||
| Machines of lens grinding | ||
| spherical. Cylindrical, one | ||
| piece bifocal both automatic | ||
| and hand systems; edging | ||
| with all necessary accessories | ||
| Ophthalmic Instruments: | ||
| (a) Ophthalmoscope | ||
| (b) Retinoscope | ||
| (c) Dioptroscope | ||
| (d) Binocular | ||
| (e) Perimeter | ||
| (f) Optometer | ||
| (g) Opthalmometer | ||
| (h) Occulometer | ||
| (i) Focimeter | ||
| Ophthalmic lens: | ||
| (a) Old System | ||
| New system |
| Equipment Complete Dialysis setup | Teaching Staff Subject | Qualifications |
| Anatomy | M.D. | |
| Dialysis machine | Physiology | M.D. |
| Transfusion set distilled water plant | Bio-Chemistry | M.D. |
| Deionizer plant (A.C.) | Pathology | M.D. |
| Nephrology | D.M. | |
| Senior-dialysis Technician | Diploma in Dialysis Technology |
| Equipment Complete Theatre setup | Teaching Staff Subject | Qualifications |
| Blood gas | MBBS | |
| Heart Lung machine | ||
| Haencotherm | ||
| 4 Channel Monitor | ||
| Boyl's Apparatus |
| Equipment Complete Theatre setup | Teaching Staff Subject | Qualifications |
| 6 Bedded intensive care unitUnit of Physio-therapy | M.D. | |
| Blood gas | ||
| Heart Lung machine | ||
| Haencotherm | ||
| 4 Channel Monitor | ||
| Boyl's Apparatus | ||
| Ambu bag | ||
| Nebuliser |
| Equipment | Teaching Staff Subject | Qualifications |
| E.C.G. Machine | Cardiology | M.D. (Cardiology) |
| Echo | Anatomy | M.D (Anatomy) |
| Tread Mill | Physiology | MBBS |
| Holter monitor | Bio-Chemistry | MBBS |
| Defibrillator | Pathology | MBBS |
| Bio Medical and Computers | Bio Medical Engineer and Computers |
| Equipment | Teaching Staff Subject | Qualifications |
| Complete Cath Lab and I.C.C.U. setup | Cardiology | M. D. (Cardiology) |
| Imaging machine | Anatomy | M.D. (Anatomy) |
| Records | Physiology | MBBS |
| Injectors | Bio-Chemistry | MBBS |
| Pathology | MBBS | |
| Bio Medical and Computers | Bio Medical Engineer and Computers |
| Equipment Preliminary Lab setup | Teaching Staff Subject | Qualifications |
| Glass Ware | Physiology | MBBS |
| Centri fuge | Bio-Chemistry | MBBS |
| Ovens | Pathology | MBBS |
| Refrigerator (Blood bank) | Micro-Biology | MBBS |
| Microscope | Blood Bank | MBBS |
| Work Table | Senior Technicians 2 (Two) | DMLT |
| Refrigerated Centrifuge | ||
| Platelet agitators | ||
| Water bath | ||
| Plasma Express or (automatic) | ||
| Balance | ||
| Laminar air flow | ||
| Deep refrigerator (-80 0 c) | ||
| Deep refrigerator (-30 0 c) | ||
| Quality control equipment | ||
| Chemical reagents | ||
| Cold Room | ||
| Donor couches | ||
| Blood collection monitors | ||
| Tube sealers | ||
| Haemocytometer | ||
| Elisa Reader and automatic | ||
| washer | ||
| Haemocytometer | ||
| For material …................ | QBC Method Equipment |
| Equipment | Teaching Staff Subject | Qualifications |
| Audio visual | Pulmonary Medicine and Anaesthesia | M.D. |
| Old equipment in Anaesthesia | Anatomy | M.D (Anatomy) |
| New equipment in Anaesthesia | Physiology | MBBS |
| Boyl's Apparatus | Bio-Chemistry | MBBS |
| Tricasti tube Pathology | MBBS | |
| Laringo scope | Bio Medical and Computers | Bio Medical Engineer and Computers |
| Tongue dipprosor | Anaesthesia | M.D. |
| Anaesthesia gas cylinders | Pharmacology | M. Pharmacy |
| Physics | M.Sc (Physics) |
| Equipment X-ray Units | Teaching Staff Subject | Qualifications |
| Portable X-ray 40/60 M A | Anatomy | P.G. (Anatomy) |
| Mobile unit 250 M A | Physiology | P.G. (Physiology) |
| Unit 300 M A | Physicist | P.G. Physics |
| Accessories including | ||
| Image Intensifier | Radiographer | X-ray Technician |
| Darks Rooms have to be | Dark Room Technician | Dark Room Technician |
| built adjacent to X-ray Rooms |