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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Assam - Subsection

Section 70(iii) in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

(iii)When the scripts are destroyed, it shall be done so in presence of the Secretary and the Principal Controller of Examinations in the office premises and records of such matters shall be maintained.