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State of Assam - Section

Section 70 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

70.

Preservation of scripts
(i)The used answer scripts shall be preserved atleast for six months from the date of declaration of results
(ii)In case of candidates whose results are challenged in the Court, their scripts shall be preserved till the final disposal of the case or cases.
(iii)When the scripts are destroyed, it shall be done so in presence of the Secretary and the Principal Controller of Examinations in the office premises and records of such matters shall be maintained.
(iv)The Commission shall not entertain any request for re-examination of answer scripts from candidates or from any other person.
Chapter-V