Section 36(4)(a) in Dr. Vishwanath Karad MIT World Peace University Act, 2016

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State of Maharashtra - Subsection

Section 36(4)(a) in Dr. Vishwanath Karad MIT World Peace University Act, 2016

(a)sufficient for,-

(i)generating resources for meeting the recurring expenditure of the University; and

(ii)the savings required for the further development of the University; and