Section 36(4) in Dr. Vishwanath Karad MIT World Peace University Act, 2016
(4)The committee shall consider the fee structure prepared by the University, review it and shall submit its recommendations to the Government after taking into consideration whether the proposed fee is -(a)sufficient for,-(i)generating resources for meeting the recurring expenditure of the University; and(ii)the savings required for the further development of the University; and(b)not unreasonably excessive.
