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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1) in The Rajasthan Higher Judicial Service Rules, 1969

(1)The scale of monthly pay admissible to the members of the service shall be as follows:-
Selection Scale - Rs. 2500/- fixed.
Ordinary time-scale- Rs.[1350-50-1600-60-2200] [Revised by Rajasthan Civil Service (Revised New Pay Scales) Rules, 1976, w.e.f. 1-9-76.].