Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 28 in The Rajasthan Higher Judicial Service Rules, 1969

28. Scale of pay.

(1)The scale of monthly pay admissible to the members of the service shall be as follows:-
Selection Scale - Rs. 2500/- fixed.
Ordinary time-scale- Rs.[1350-50-1600-60-2200] [Revised by Rajasthan Civil Service (Revised New Pay Scales) Rules, 1976, w.e.f. 1-9-76.].
(2)In addition to the pay which may be drawn under sub-rule (1), a member of the service who is appointed to any of the posts specified in column 2 of Schedule II, shall receive the amount specified, in column 3 thereof as special pay.