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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(a) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(a)only one-half of the floor area of such rooms and verandahs as abut on another courtyard or an open space or road not less than 15 feet in width shall be taken into account;