Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(b) in The Rajasthan Maternity Benefit Rules, 1954 (b)"Muster roll" means a muster roll prepared and maintained under Rule 3 and includes a register kept or deemed to have been kept under Section 62 of the Indian Factories Act, 1948 and
