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State of Rajasthan - Section

Section 2 in The Rajasthan Maternity Benefit Rules, 1954

2. Definitions.

- In these rules:-
(a)"Act" means the Rajasthan Maternity Benefit Act, 1953 and "Section" means a Section thereby.
(b)"Muster roll" means a muster roll prepared and maintained under Rule 3 and includes a register kept or deemed to have been kept under Section 62 of the Indian Factories Act, 1948 and
(c)words and comparison defined in the Act have the meaning respectively assigned to them in the Act.