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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(3)(i) in The Assam Secondary Education (Provincialised) Service Rules, 1982

(i)of sound health both mentally and physically and free from any organic defect or bodily infirmity likely to interfere with the efficient performance of his duties ; and