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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(3) in The Assam Secondary Education (Provincialised) Service Rules, 1982

(3)Physical fitness. - A candidate for direct recruitment shall be-
(i)of sound health both mentally and physically and free from any organic defect or bodily infirmity likely to interfere with the efficient performance of his duties ; and
(ii)require to undergo medical examination before appointment to the service.