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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(9) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(9)The Faculty of Ayurvedic Medicine.For every term of one year, one student from each of the four Faculties arranged in the above order shall be appointed. The Faculties which are represented by the students once shall not be taken into consideration again for the purposes of rotation until the remaining Faculties have had their turns:Provided, however, that if two or more students have the same percentage of marks, the Vice-Chancellor shall determine by lot, who shall be excluded.Rotation of one-fourth of the total number of Heads of the University Departments