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State of Maharashtra - Section

Section 47 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

47.

For the purposes of appointment of four students from the faculties, by rotation, on the Senate under section 20(C)(iii) of the Act, the Vice-Chancellor shall appoint one student from each of the four faculties in the order of rotation specified below, who has secured the highest percentage of marks in the aggregate of all the subjects prescribed at the preceding degree examination/s in the faculty concerned from amongst those engaged in full- time post-graduate studies in a University Department and/or affiliated, conducted, constituent or autonomous colleges, and who are not above 25 years of age. Provided that such a candidate must have passed the examination within the minimum period prescribed for the degree course from the date of passing the qualifying examination for admission to the course leading to the said degree. For purposes of rotation, the Faculties are arranged in the following order
(1)The Faculty of Arts
(2)The Faculty of Science
(3)The Faculty of Technology
(4)The Faculty of Law
(5)The Faculty of Medicine
(6)The Faculty of Commerce
(7)The Faculty of Dentistry
(8)The Faculty of Fine Arts
(9)The Faculty of Ayurvedic Medicine.For every term of one year, one student from each of the four Faculties arranged in the above order shall be appointed. The Faculties which are represented by the students once shall not be taken into consideration again for the purposes of rotation until the remaining Faculties have had their turns:Provided, however, that if two or more students have the same percentage of marks, the Vice-Chancellor shall determine by lot, who shall be excluded.Rotation of one-fourth of the total number of Heads of the University Departments