Rajasthan High Court - Jaipur
Hotel Omini Palace vs State Of Rajasthan on 5 November, 2020
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8659/2020
Hotel Omini Palace, Near State Bank Colony, Ward No. 50, Jaipur
Road, Ajmer Through Its Proprietor, Smt. Nirmala Goyal.
----Petitioner
Versus
1. State Of Rajasthan, Through Additional Chief Secretary,
Department Of Finance (Excise), Secretariat, Jaipur
(Rajasthan)
2. Excise Commissioner, Excise Office- Madhuban, Udaipur
(Rajasthan)
3. Additional Excise Commissioner, Excise Zone-Jaipur,
Rajasthan Excise Office, Lal Kothi, Jaipur (Rajasthan)
4. District Excise Officer, Nh-8, Police Line Road, Police
Lines, Ajmer-305001 (Rajasthan)
----Respondents
For Petitioner(s) : Mr. Veyankatesh Garg, Adv. For Respondent(s) : Mr. Sameer Sharma, Adv. for Mr.Vivek Dangi, Adv.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 05/11/2020 Mr. Sameer Sharma, Adv. appears on behalf of the respondent No.1.
Learned counsel for the petitioner submits that this Court has passed interim order in similar matter-S.B.Civil Writ Petition No.11862/2020 (M/s. Hotel Shobharaj Vs. State of Rajasthan & Ors.) dt. 4th November, 2020.
List the matter on 9th November, 2020. In the meanwhile, no coercive action shall be taken against the petitioner.
(ASHOK KUMAR GAUR),J Monika/Parul/70 (Downloaded on 06/11/2020 at 10:51:20 PM) Powered by TCPDF (www.tcpdf.org)