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Rajasthan High Court - Jaipur

Hotel Omini Palace vs State Of Rajasthan on 5 November, 2020

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 8659/2020
                                    Hotel Omini Palace, Near State Bank Colony, Ward No. 50, Jaipur
                                    Road, Ajmer Through Its Proprietor, Smt. Nirmala Goyal.
                                                                                                              ----Petitioner
                                                                         Versus
                                    1.       State Of Rajasthan, Through Additional Chief Secretary,
                                             Department      Of    Finance        (Excise),       Secretariat,       Jaipur
                                             (Rajasthan)
                                    2.       Excise Commissioner, Excise Office- Madhuban, Udaipur
                                             (Rajasthan)
                                    3.       Additional    Excise      Commissioner,            Excise        Zone-Jaipur,
                                             Rajasthan Excise Office, Lal Kothi, Jaipur (Rajasthan)
                                    4.       District Excise Officer, Nh-8, Police Line Road, Police
                                             Lines, Ajmer-305001 (Rajasthan)
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Veyankatesh Garg, Adv. For Respondent(s) : Mr. Sameer Sharma, Adv. for Mr.Vivek Dangi, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 05/11/2020 Mr. Sameer Sharma, Adv. appears on behalf of the respondent No.1.

Learned counsel for the petitioner submits that this Court has passed interim order in similar matter-S.B.Civil Writ Petition No.11862/2020 (M/s. Hotel Shobharaj Vs. State of Rajasthan & Ors.) dt. 4th November, 2020.

List the matter on 9th November, 2020. In the meanwhile, no coercive action shall be taken against the petitioner.

(ASHOK KUMAR GAUR),J Monika/Parul/70 (Downloaded on 06/11/2020 at 10:51:20 PM) Powered by TCPDF (www.tcpdf.org)