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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(4) in The Orissa Wheat Control Order, 1987

(4)It shall be the duty of the holder of licence to immediately obtain the licensing authority a duplicate of the licence issued to him if the same is lost, destroyed or defaced.Explanation. - "Year" for the purposes of this clause shall mean the financial year beginning on the 1st day of April.