Section 9(1)(d) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

(d)The minimum eligibility for admission to a class, shall be regulated as per Regulation 10.

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