Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Kerala - Subsection

Section 80(2) in Calicut University Act, 1975

(2)All graduates of the University constituted under this Act and all graduates of any other University residing in the University area shall be entitled to be registered under the provisions of this Act as graduates of the University constituted under this Act.