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State of Kerala - Section

Section 80 in Calicut University Act, 1975

80.

Registered Graduates.
(1)All registered graduates of the Calicut Umvers1ty constituted under the Calicut University Act, 1968, shall be deemed to be registered graduates of the University constituted under this Act.
(2)All graduates of the University constituted under this Act and all graduates of any other University residing in the University area shall be entitled to be registered under the provisions of this Act as graduates of the University constituted under this Act.