Section 20(1)(i) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

(i)The quorum for the meeting of Town Vending Committees should be minimum one-third of the strength of Town Vending Committee.

Legal Document View