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[Cites 0, Cited by 0] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(1) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(1)The Town Vending Committee may follow the following procedure for transaction of its business:-
(i)The quorum for the meeting of Town Vending Committees should be minimum one-third of the strength of Town Vending Committee.
(ii)The meeting should be presided by the Chairperson and in his absence to be presided by the nominee of the Chairperson.
(iii)Decisions will be taken by the majority of votes of the members present.