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[Cites 0, Cited by 0] [Section 69A(3)] [Section 69A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 69A(3)(d) in U.P. Consolidation of Holdings Rules, 1954

(d)Two copies of the khasra, khatauni and Errata List shall respectively be prepared on Forms P3, P11 and P12.