Section 69A(3) in U.P. Consolidation of Holdings Rules, 1954
(3)In preparing the record of such urban area, the following operations alone shall be carried out:(a)Re-numbering shall be done in accordance with sub-rule (2) of Rule 88.(b)A Fard Mutabiqat shall be prepared in C.H. Form 40.(c)A Khasra Mutabiqat shall be prepared in C.H. Form 41.(d)Two copies of the khasra, khatauni and Errata List shall respectively be prepared on Forms P3, P11 and P12.(e)Multiplication of the map and the preparation of the new soil classification map shall be undertaken in accordance with Rule 101 and the record prepared shall be delivered to the Collector for necessary action.