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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Uttar Pradesh - Subsection

Section 74(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in explanation, for the words ^^vuqikyu ugha djrk gS bl v/;k; ds micU/kksa ds mYya?ku esa bl dkj.k ls the words ^^vuqikyu ugha djrk gS bl dkj.k ls bl v/;k; ds micU/kksa ds mYya?ku esa shall be substituted.